PR. COMMISSIONER OF INCOME TAX , vs. SIKAR KENDRIYA SAHKARI BANK LTD.
ITA/41/2020HC RajasthanRJHC02008884202016 September 2022Bench: PRAKASH GUPTA,ANOOP KUMAR DHAND1 pages
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HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Income Tax Appeal No. 41/2020 Pr. Commissioner Of Income Tax, Jaipur -III, NCR Building, Statute Circle, C-Scheme, Jaipur ----Appellant Versus Sikar Kendriya Sahkari Bank Ltd., Bansant Vihar, Sikar (Ay 2007- 2008) ----Respondent For Appellant(s) : None present. HON'BLE MR. JUSTICE PRAKASH GUPTA HON'BLE MR. JUSTICE ANOOP KUMAR DHAND Order 16/09/2022 None present for the appellant. Earlier also when the matter was listed before the Court on 27.08.2022, none was present. In view of this, the income tax appeal is dismissed in default. (ANOOP KUMAR DHAND),J (PRAKASH GUPTA),J KuD/MR/8
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