PR. COMMISSIONER OF INCOME TAX, UDAIPUR vs. M/S DILIP KUMAR and PARTY
ITA/41/2016HC RajasthanRJHC01026771201607 August 2018Bench: PRADEEP NANDRAJOG,DINESH MEHTA1 pages
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HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Income Tax Appeal No. 41/2016 PR. Commissioner of Income Tax, Udaipur ----Appellant Versus M/s Dilip Kumar and Party, Ajmer Group Bhat Ji Ki Bari, Udaipur ----Respondent For Appellant(s) : Mr. K.K Bissa HON'BLE THE CHIEF JUSTICE MR. PRADEEP NANDRAJOG HON'BLE MR. JUSTICE DINESH MEHTA Order 07/08/2018 1. Learned counsel for the appellant submits that as the tax effect in the present appeal is less than Rs.50.00 lacs; in view of the Circular dated 11.07.2018, he does not press it. 2. The appeal is disposed of as not pressed. (DINESH MEHTA),J Anurag/-97 (PRADEEP NANDRAJOG),CJ
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