PR. COMMISSIONER OF INCOME TAX, BIKANER vs. M/S BOMBAY BUILDER

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ITA/39/2019HC RajasthanRJHC01041977201910 July 2023Bench: AUGUSTINE GEORGE MASIH,VINIT KUMAR MATHUR1 pages

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[2023:RJ-JD:20759-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Income Tax Appeal No. 39/2019 Pr. Commissioner Of Income Tax, Bikaner, Bikaner ----Appellant Versus M/s Bombay Builder, Near Jhawar Bus Stand, Nh-11, Sridungargarh, Bikaner ----Respondent For Appellant(s) : Mr. K.K. Bissa. For Respondent(s) : --- HON'BLE THE CHIEF JUSTICE AUGUSTINE GEORGE MASIH HON'BLE MR. JUSTICE VINIT KUMAR MATHUR Order 10/07/2023 As per the settled law there being a concurrent finding given by the ITAT and CIT(A) no appeal would lie on facts, that apart we do not find any question of law which would arise for consideration in the present case. Therefore, the appeal is dismissed. (VINIT KUMAR MATHUR),J (AUGUSTINE GEORGE MASIH),CJ 55-a.asopa/-

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