PR. COMMISSIONER OF INCOME TAX- CENTRAL vs. M/S GOLDEN TRIANGLE FORT AND PALACE PVT. LTD.

HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Income Tax Appeal No. 346/2018 Pr. Commissioner Of Income Tax- Central, New Central Revenue Building, Statue Circle Circle, Jaipur (Raj.) ----Appellant Versus M/s Golden Triangle Fort And Palace Pvt. Ltd., 312, 3Rd Floor, Ganpati Plaza, Jaipur ----Respondent For Appellant(s) : Mr. Siddharth Bapna For Respondent(s) : HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 16/07/2019 Revenue seeks liberty to withdraw the appeal because low tax effect in this case was only Rs.38.09 lac much below the tax limit of Rs.50 lac mandated by the Notification/Circular dated 11th July, 2018. The appeal is dismissed as withdrawn. The application is disposed of. (SANJEEV PRAKASH SHARMA),J (S. RAVINDRA BHAT),CJ FATEH RAJ BOHRA /6 Ramesh Vaishnav 3