PR COMMISSIONER OF INCOME TAX JAIPUR-II vs. SHRI GYAN CHAND AGARWAL

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ITA/328/2017HC RajasthanRJHC02082568201723 October 2024Bench: PANKAJ BHANDARI,PRAVEER BHATNAGAR1 pages

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[2024:RJ-JP:44512-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Income Tax Appeal No. 328/2017 Principal Commissioner Of Income Tax, Jaipur -Ii, Jaipur ----Appellant Versus Shri Gyan Chand Agarwal, 25, Dayal Nagar, Gopal Pura By Pass, Jaipur Pan Aampa 9797J ----Respondent For Appellant(s) : Mr. Sandeep Pathak For Respondent(s) : Ms. Apeksha Bapna on behalf of Mr. Siddharth Ranka HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE PRAVEER BHATNAGAR Order 23/10/2024 Counsel for the appellant does not want to press the present Income Tax Appeal in light of the circular No.09/2024 dated 17.09.2024. The same is accordingly, dismissed as withdrawn. (PRAVEER BHATNAGAR),J (PANKAJ BHANDARI),J MAHIMA/29

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