SHRI NARENDRA KUMAR JOHARI vs. COMMISSIONER OF INCOME TAX JAIPUR

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ITA/305/2018HC RajasthanRJHC02096787201827 March 2024Bench: PANKAJ BHANDARI,PRAVEER BHATNAGAR1 pages

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[2024:RJ-JP:14913-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Income Tax Appeal No. 305/2018 Shri Narendra Kumar Johari, Prop. M/s Shekhawati Art Impex Near Churu Gate Post Ramgarh Shekhawati Sikar ----Appellant Versus 1. Commissioner Of Income Tax Jaipur, Ncr Building Statue Circle C-Scheme Jaipur 2. The Income Tax Officer Ward No. 2, Sikar (Raj) ----Respondents For Appellant(s) : Mr. C.M. Sharma on behalf of Mr. P.K. Kasliwal For Respondent(s) : Mr. Daksh Pareek HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE PRAVEER BHATNAGAR Order 27/03/2024 Counsel for the appellant does not want to press the present Income Tax Appeal. The same is accordingly dismissed as withdrawn. (PRAVEER BHATNAGAR),J (PANKAJ BHANDARI),J MAHIMA/28

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