PRINCIPAL COMMISSIONER OF INCOME TAX, vs. M/S RADHA GOVIND BUILD ESTATE PVT.LTD.

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ITA/30/2022HC RajasthanRJHC02051506202201 October 2024Bench: AVNEESH JHINGAN,ASHUTOSH KUMAR1 pages

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[2024:RJ-JP:41821-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Income Tax Appeal No. 30/2022 Principal Commissioner of Income Tax, Jaipur-I, Central Revenue Building, Statue Circle, Jaipur (Raj.). ----Appellant Versus M/s Radha Govind Build Estate Pvt. Ltd., E-4 Ganesham Tower, Amrapali Circle, Vaishali Nagar, Jaipur. Pin/GIR No. Aadcr 0186 L. ----Respondent For Appellant : Mr. Anuroop Singhi with Mr. N.S. Bhati and Mr. Bhavya Kala For Respondent : Mr. Javed Khan HON'BLE MR. JUSTICE AVNEESH JHINGAN HON'BLE MR. JUSTICE ASHUTOSH KUMAR Order 01/10/2024 1. The tax effect in appeal is below Rupees Two Crores, in view of the circular of Central Board of Direct Taxes dated 17.09.2024, learned counsel for appellant seeks permission to withdraw the appeal. 2. The appeal is dismissed as withdrawn. 3. The formulated substantial question of law is kept open. (ASHUTOSH KUMAR),J (AVNEESH JHINGAN),J AARZOO ARORA /42

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