SHRI NARESH KUMAR CHOUDHARY S/O SHRI MADAN SINGH vs. THE DCIT

[2025:RJ-JP:25924-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Income Tax Appeal No. 296/2018 Shri Naresh Kumar Choudhary S/o Shri Madan Singh, C-57 Hanuman Nagar Khatipura Jaipur ----Appellant Versus The Dcit, Central Circle-3 New Central Revenue Building Statue Circle Jaipur ----Respondent For Appellant(s) : Mr. Kanishk Singhal with Mr. Aditya Bohra For Respondent(s) : Mr. Siddharth Bapna HON'BLE MR. JUSTICE INDERJEET SINGH HON'BLE MR. JUSTICE ANAND SHARMA Order 12/07/2025 Learned counsel for the appellant wants to withdraw this appeal with liberty to avail alternative remedy available to him. Accordingly, this appeal is disposed of as withdrawn with liberty as prayed for. (ANAND SHARMA),J (INDERJEET SINGH),J DIVYA /76