PR. COMMISSIONER OF INCOME TAX JAIPUR-2 vs. M/S ADINATH BUILDCON PVT. LTD.
ITA/289/2018HC RajasthanRJHC02088233201823 October 2018Bench: MOHAMMAD RAFIQ,GOVERDHAN BARDHAR1 pages
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HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Income Tax Appeal No.289/2018 Principal Commissioner Of Income Tax, Jaipur-2, Jaipur ----Appellant Versus M/s. Adinath Buildcon Pvt. Ltd., K-21, Sunny House, Malviya Marg, C-Scheme, Jaipur – PAN : AADCA2574P ----Respondent For Appellant(s) : Mr. Nikhil Simlote HON'BLE MR. JUSTICE MOHAMMAD RAFIQ HON'BLE MR. JUSTICE GOVERDHAN BARDHAR Order 23/10/2018 The appellant has filed the application bearing inward no.81240 dated 22.10.2018 praying for withdrawal of the appeal. For stated reasons, the application is allowed. The appeal is dismissed as withdrawan. (GOVERDHAN BARDHAR),J (MOHAMMAD RAFIQ),J //Jaiman//Suppl.1 (main)
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