THE PRINCIPAL COMMISSIONER OF INCOME TAX vs. M/S CREATIVE PROJECTS AND CONTRACTS P. LTD.

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ITA/283/2018HC RajasthanRJHC02087043201818 December 2019Bench: INDRAJIT MAHANTY,INDERJEET SINGH1 pages

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HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Income Tax Appeal No. 283/2018 The Principal Commissioner Of Income Tax, (Central) Jaipur. ----Appellant Versus M/s Creative Projects And Contracts P. Ltd., 10, Jln Marg, Ganesh Colony, Jaipur. ----Respondent For Appellant(s) : Mr. Siddharth Bapna For Respondent(s) : HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE INDERJEET SINGH Order 18/12/2019 1. An application (I.A. No.1/2019) has been filed seeking withdrawal of the instant appeal in view of the Circular No.17/2019, dated 08.08.2019 of the Central Board of Direct Taxes. 2. In view of above, the application is allowed. The appeal is, accordingly, dismissed as withdrawn. (INDERJEET SINGH),J (INDRAJIT MAHANTY),CJ KAMLESH KUMAR /24

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