PR. COMMISSIONER OF INCOME TAX-CENTRAL vs. MOHAN LAL SUTHAR

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ITA/28/2017HC RajasthanRJHC01039434201707 August 2018Bench: PRADEEP NANDRAJOG,DINESH MEHTA1 pages

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HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Income Tax Appeal No. 28/2017 Pr. Commissioner Of Income Tax- Central , Jaipur ----Appellant Versus Shri Mohan Lal Suthar , 51, Ram Nagar, Sangariya, Salawas Road, Jodhpur. ----Respondent For Appellant(s) : Mr. K.K Bissa For Respondent(s) : Mr. Anjay Kothari HON'BLE THE CHIEF JUSTICE MR. PRADEEP NANDRAJOG HON'BLE MR. JUSTICE DINESH MEHTA Order 07/08/2018 1. Learned counsel for the appellant submits that as the tax effect in the present appeal is less than Rs.50.00 lacs; in view of the Circular dated 11.07.2018, he does not press it. 2. The appeal is disposed of as not pressed. (DINESH MEHTA),J Anurag/170 (PRADEEP NANDRAJOG),CJ

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