M/S RAJASTHAN LAND DEVELOPERS PVT LTD vs. DEPUTY COMMISSIONER OF INCOME TAX

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ITA/200/2018HC RajasthanRJHC02058015201816 February 2023Bench: MANINDRA MOHAN SHRIVASTAVA,ANIL KUMAR UPMAN1 pages

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HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D. B. Income Tax Appeal No. 200/2018 M/s Rajasthan Land Developers Pvt. Ltd., 69/4, New Sanganer Road, Jaipur PAN- AACCR5397N. ----Appellant Versus Deputy Commissioner of Income Tax, Circle-2 (DCIT Circle-2) NCRB Statue Circle, Jaipur. ----Respondent For Appellant : Mr. Mohit Khandelwal Advocate on behalf of Mr. Deepak Chauhan Advocate. For Respondent : Mr. N.S. Bhati Advocate on behalf of Mr. Anuroop Singhi Advocate. HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE ANIL KUMAR UPMAN Order 16/02/2023 In view of recall of the impugned order by the respondent, learned counsel for the appellant seeks to withdraw this appeal. Appeal is dismissed as withdrawn. (ANIL KUMAR UPMAN),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ MANOJ NARWANI /73

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