C.I.T. BIKANER vs. KRISHI UPAJ MANDI SAMITI RAISINGHNAGAR
ITA/194/2014HC Rajasthan07 January 2019Bench: SANGEET LODHA, DINESH MEHTA1 pages
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HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Income Tax Appeal No. 194/2014 C.I.T. Bikaner ----Appellant Versus Krishi Upaj Mandi Samiti Raisinghnagar ----Respondent For Appellant(s) : Mr. K. K. Bissa. For Respondent(s) : Mr. Rajesh Choudhary. HON'BLE MR. JUSTICE SANGEET LODHA HON'BLE MR. JUSTICE DINESH MEHTA Order 07/01/2019 Learned counsel for the appellant seeks permission to withdraw the present appeal. Permission is granted. Accordingly, the appeal is dismissed as withdrawn. (DINESH MEHTA),J (SANGEET LODHA),J 23-A.Arora/- Powered by TCPDF (www.tcpdf.org) (Uploaded on 08/01/2019 at 05:26:17 PM) (Downloaded on 28/10/2026 at 12:50:00 AM)
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