PR COMMISSIONER OF INCOME TAX KOTA vs. MS SUDHA HOSPITAL AND MEDI RESEARCH CEN

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ITA/190/2018HC RajasthanRJHC02036934201818 August 2018Bench: MOHAMMAD RAFIQ,GOVERDHAN BARDHAR1 pages

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HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D. B. Income Tax Appeal No. 190/2018 Pr. Commissioner Of Income Tax Kota. ----Appellant Versus M/s Sudha Hospital And Medical Research Centre Pvt. Ltd., 11-A, Talwandi, Kota Rajasthan ----Respondent For Appellant(s) : Mrs. Parinitoo Jain with Ms. Shiva Goyal. HON'BLE MR. JUSTICE MOHAMMAD RAFIQ HON'BLE MR. JUSTICE GOVERDHAN BARDHAR Order 18/08/2018 In view of Circular No. 3/2018 issued by Central Board of Direct Taxes, present appeal having tax effect of only Rs. 3,79,346/-, which is less than Rs. 50,00,000/- may not be maintainable and the same is dismissed in the light of aforesaid circular. (GOVERDHAN BARDHAR),J (MOHAMMAD RAFIQ),J Manoj/3

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