COMMISSIONER OF I T TDS JAIPUR vs. MS VODAFONE DIGILINK LTD
No AI summary yet for this judgment.
HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Income Tax Appeal No. 189/2018 Commissioner Of Income Tax (TDS), Jaipur ----Appellant Versus M/s. Vodafone Digilink Ltd. Formerly Known as Vodafone essar Digilink Ltd. 5th Floor, Gaurav Towers, Malviya Nagar, Jaipur Pan- AAACA 3202D ----Respondent For Appellant(s) : Mr. Prateek Kedawat for Mr. R. B. Mathur HON'BLE MR. JUSTICE MOHAMMAD RAFIQ HON'BLE MR. JUSTICE GOVERDHAN BARDHAR Order 28/08/2018 Learned counsel for the appellant does not dispute that the question raised in this appeal was squarely covered by the decision of this court rendered in D.B. Income Tax Appeal No. 55/2007 (M/s Hindustan Coca-Cola Beverages Pvt. Ltd. Kaladera Vs. The Commissioner of Income Tax, Jaipur) and D.B. Income Tax Appeal No. 89/2018 (Commissioner of Income Tax Tds, Jaipur Vs. M/s Bharti Hexacom Ltd.). In this view of the matter, the present appeal is dismissed. (GOVERDHAN BARDHAR),J (MOHAMMAD RAFIQ),J Om/4
Latest GST High Court judgments
Search GST case law →- R.K.Service Station, Balasore vs. Commissioner CT And GST Odisha, CuttackOrissa · 31 Oct 2026
- Tankala Soumya vs. Assistant Commissioner Of State Tax, CT And GST, Rayagada Circle, RayagadaOrissa · 31 Oct 2026
- M/S Pooja, Town Hallroad, Cuttack vs. State Tax Officer, Cuttack-I West Circle,CuttackOrissa · 31 Oct 2026
- M/S Chicvogue Fashions Lip, Ganjam vs. State Tax Officer Bhubaneswar- Ii CircleOrissa · 31 Oct 2026
- M/S Priya, Townhall Road, Cuttack vs. Superintendent Cuttack- I Range, CuttackOrissa · 31 Oct 2026