PRINCIPAL COMMISSIONER OF INCOME TAX -11 vs. FINESSE JEWELS PRIVATE LIMITED

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ITA/18/2023HC RajasthanRJHC02008727202301 October 2024Bench: AVNEESH JHINGAN,ASHUTOSH KUMAR1 pages

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[2024:RJ-JP:41930-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Income Tax Appeal No. 18/2023 Principal Commissioner Of Income Tax -11, Income Tax Department, New Central Revenue Building, Statue Circle, Jaipur, Rajasthan. ----Appellant Versus Finesse Jewels Private Limited, A 467 Ajmer Road Vidyut Nagar, Jaipur 302001 ----Respondent For Appellant(s) : Mr. Anuroop Singhi with Mr. Aditya Khandelwal For Respondent(s) : None HON'BLE MR. JUSTICE AVNEESH JHINGAN HON'BLE MR. JUSTICE ASHUTOSH KUMAR Order 01/10/2024 1. The tax effect in appeal is below Rupees Two Crores, in view of the circular of Central Board of Direct Taxes dated 17.09.2024, learned counsel for appellant seeks permission to withdraw the appeal. 2. The appeal is dismissed as withdrawn. 3. The formulated substantial question of law is kept open. (ASHUTOSH KUMAR),J (AVNEESH JHINGAN),J AARZOO ARORA /124

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