COMMISSIONER OF INCOME TAX vs. SMT. KIRAN RATHORE

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ITA/176/2014HC RajasthanRJHC01031735201407 August 2018Bench: PRADEEP NANDRAJOG,DINESH MEHTA1 pages

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HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Income Tax Appeal No. 176/2014 Commissioner Of Income Tax ----Appellant Versus Smt. Kiran Rathore ----Respondent For Appellant(s) : Mr. K.K Bissa HON'BLE THE CHIEF JUSTICE MR. PRADEEP NANDRAJOG HON'BLE MR. JUSTICE DINESH MEHTA Order 07/08/2018 1. Learned counsel for the appellant submits that as the tax effect in the present appeal is less than Rs.50.00 lacs; in view of the Circular dated 11.07.2018, he does not press it. 2. The appeal is disposed of as not pressed. (DINESH MEHTA),J Anurag/164 (PRADEEP NANDRAJOG),CJ

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