C.A.O.GIRAL LIGNITE POWER PLANT BARMER vs. I.T.O.TDS-2,JODHPUR
ITA/173/2011HC Rajasthan2025:RJ-JD:44204-DB08 October 2025Bench: PUSHPENDRA SINGH BHATI, ANUROOP SINGHI1 pages
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[2025:RJ-JD:44204-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Income Tax Appeal No. 173/2011 Chief Accounts Officer, Giral Lignite Power Plant, Barmer. ----Appellant Versus The ITO TDS II Jodhpur ----Respondent For Appellant(s) : None Present For Respondent(s) : Mr. KK Bissa HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI HON'BLE MR. JUSTICE ANUROOP SINGHI Order 08/10/2025 1. None present for the appellant. 2. The instant appeal is dismissed in default. (ANUROOP SINGHI),J (DR.PUSHPENDRA SINGH BHATI),J 29-nirmala/- Powered by TCPDF (www.tcpdf.org) (Uploaded on 14/10/2025 at 12:49:36 PM) (Downloaded on 27/10/2026 at 11:16:04 PM)
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