PRINCIPAL COMMISSIONER OF INCOME TAX-I vs. MADHO LAL SAINI

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ITA/16/2024HC RajasthanRJHC02081479202321 September 2024Bench: PANKAJ BHANDARI,GANESH RAM MEENA1 pages

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[2024:RJ-JP:40161-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Income Tax Appeal No. 16/2024 Principal Commissioner Of Income Tax-I, Income Tax Department, New Central Revenue Building, Statue Circle, Jaipur, Rajasthan. ----Appellant Versus Madho Lal Saini, R/o 60, Patel Nagar, Ward No.16, Baisgodown, Jaipur. ----Respondent For Appellant(s) : Mr. Anuroop Singhi with Mr. Aditya Khandelwal For Respondent(s) : HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE GANESH RAM MEENA Judgment / Order 21/09/2024 From perusal of the report of process server, it is revealed that the sole respondent has expired on 18.08.2021 and death certificate of sole respondent in this regard is also attached with the report of process server. The present appeal has been filed against a dead person, therefore, the same is not maintainable. Accordingly, present appeal is dismissed as not maintainable. (GANESH RAM MEENA),J (PANKAJ BHANDARI),J ARTI SHARMA /68

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