ANIL VASUDEV vs. I T O WARD 1I ALWAR

HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Income Tax Appeal No. 153 / 2015 Shri Anil Yasudev, Propretor of D.D. Metals Copper Tube Industries E-63, RIICO Industrial Area, Khairtal, Alwar ----Appellant Versus The ITO Ward 1(1) Alwar Rajasthan ----Respondent _____________________________________________________ For Appellant(s) : Mr. Sandeep Taneja For Respondent(s) : Mrs. Parinitoo Jain with Ms. Shiva Goyal _____________________________________________________ HON'BLE MR. JUSTICE K.S. JHAVERI HON'BLE MR. JUSTICE INDERJEET SINGH Order 24/07/2017

Counsel for the appellant seeks permission to withdraw the appeal in view of the fact that the order is recalled by the Income Tax Appellate Tribunal. In that view of the matter, the appeal is dismissed as withdrawn. (INDERJEET SINGH),J. (K.S. JHAVERI),J. A.Sharma/113