PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs. WEALTHY SKY DEVELOPMENT PVT.LTD.
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HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Income Tax Appeal No. 15/2024 Principal Commissioner Of Income Tax-1, New Central Revenue Building, Statue Circle, Jaipur (Raj.) ----Appellant Versus Wealthy Sky Development Pvt.ltd., 30, Kisan Nagar, Janpath Shyam Nagar Ext, Area, Jaipur. Pan/gir No. Aaack7048P ----Respondent For Appellant(s) : Mr. Anuroop Singhi assisted by Mr. Aditya Khandelwal. For Respondent(s) : Ms. Nishita Gambhir on behalf of Mr. Javed Khan. HON'BLE MR. JUSTICE INDERJEET SINGH HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI Order 25/11/2024 Counsel for the appellant wants to withdraw this appeal in view of the Circular No.09/2024 dated 17.09.2024 issued by the Board. In that view of the matter, this appeal stands dismissed as prayed for. Counsel for the petitioner may supply copy of the appeal to the counsel for the respondent during the course of the day. (VINOD KUMAR BHARWANI),J (INDERJEET SINGH),J Tushar/87
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