M/S DANISH REALMART PVT. LTD. vs. INCOME TAX OFFICER

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ITA/148/2024HC RajasthanRJHC02087960202417 February 2025Bench: AVNEESH JHINGAN,PRAMIL KUMAR MATHUR1 pages

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[2025:RJ-JP:6838-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Income Tax Appeal No. 148/2024 M/s Danish Realmart Pvt. Ltd., Shop No. 1, Near Bharat Petrol Pump, Muhana Road, Sanganer, Jaipur-302011 (Raj.). ----Appellant Versus Income Tax Officer, Ward No.-7(2), Jaipur. ----Respondent For Appellant(s) : Mr. Amit Malani For Respondent(s) : Ms. Jaya P. Pathak for Mr. Sandeep Pathak HON'BLE MR. JUSTICE AVNEESH JHINGAN HON'BLE MR. JUSTICE PRAMIL KUMAR MATHUR Order 17/02/2025 Learned counsel for the appellant on instruction from the client submits that the application has been filed under the AMNESTY Scheme and seeks permission to withdraw the appeal. The appeal is dismissed as withdrawn. (PRAMIL KUMAR MATHUR),J (AVNEESH JHINGAN),J sunita/10

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