THE PRINCIPAL COMMISSIONER OF INCOME TAX vs. PUJA SYNTHETICS PRIVATE LIMITED
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HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Income Tax Appeal No. 147/2024 The Principal Commissioner Of Income Tax, Room No 402 4Th Floor Lic Building Bhawani Singh Road Ambedkar Circle Jaipur ----Appellant Versus Puja Synthetics Private Limited, A-4, Bhilwara Taxtile Market,pur Road, Bhilwara. ----Respondent For Appellant(s) : Mr. Siddharth Bapna. For Respondent(s) : HON'BLE MR. JUSTICE INDERJEET SINGH HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI Order 16/12/2024
Defects pointed out by the office are waived.
Counsel for the appellant wants to withdraw the present appeal in view of the Circular dated 17.09.2024 issued by the department. In that view of the matter, this appeal is dismissed as withdrawn.
The formulated substantial question of law is kept open.
The department shall be at liberty to move an application for revival in case the matter is not covered under the circular. (VINOD KUMAR BHARWANI),J (INDERJEET SINGH),J Tushar/241
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