PRINCIPAL COMMISSIONER OF INCOME TAX 1 vs. SHRI NARESH JHANWAR
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[2024:RJ-JP:40744-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Income Tax Appeal No. 14/2023 Principal Commissioner Of Income Tax 1, New Central Ravenue Building, Statue Circle, Jaipur(Raj.) ----Appellant Versus Shri Naresh Jhanwar, 104/72, Vijay Path, Agrawal Farm, Mansarovar, Jaiipur. Pan /gir No. Adhpj7566Q. ----Respondent For Appellant(s) : Mr. Anuroop Singhi Mr. N.S. Bhati Mr. Aditya Khandelwal For Respondent(s) : Mr. Siddharth Ranka Mr. Rohan Chatter Ms. Apeksha Bapna HON'BLE MR. JUSTICE AVNEESH JHINGAN HON'BLE MR. JUSTICE ASHUTOSH KUMAR Order 24/09/2024 1. The tax effect in appeal is below Rupees Two Crores, in view of the circular of Central Board of Direct Taxes dated 17.09.2024, learned counsel for appellant seeks permission to withdraw the appeal. 2. The appeal is dismissed as withdrawn. 3. The formulated substantial question of law is kept open. (ASHUTOSH KUMAR),J (AVNEESH JHINGAN),J Simple Kumawat /148
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