COMMISSIONER OF INCOME TAX vs. MUKESH SINGHVI

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ITA/139/2014HC RajasthanRJHC01025405201407 August 2018Bench: PRADEEP NANDRAJOG,DINESH MEHTA1 pages

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HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Income Tax Appeal No. 139/2014 Commissioner Of Income Tax ----Appellant Versus Mukesh Singhvi ----Respondent Connected With D.B. Income Tax Appeal No. 65/2012 C.i.t.central,jaipur ----Appellant Versus Mukesh Singhvi ----Respondent For Appellant(s) : Mr. K.K. Bissa For Respondent(s) : Mr. Vineet Dave HON'BLE THE CHIEF JUSTICE MR. PRADEEP NANDRAJOG HON'BLE MR. JUSTICE DINESH MEHTA Order 07/08/2018 1. Learned counsel for the appellant submits that as the tax effect in the present appeals is less than Rs.50.00 lacs; in view of the Circular dated 11.07.2018, he does not press it. 2. The appeals are disposed of as not pressed. (DINESH MEHTA),J Anurag/162-163 (PRADEEP NANDRAJOG),CJ

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