PRINCIPAL COMMISSIONER OF INCOME TAX vs. CAREER POINT LIMITED
ITA/135/2024HC RajasthanRJHC02079650202413 December 2024Bench: INDERJEET SINGH,VINOD KUMAR BHARWANI1 pages
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[2024:RJ-JP:51290-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Income Tax Appeal No. 135/2024 Principal Commissioner Of Income Tax, (Pcit), 3Rd Floor, Ayakar Bhawan, Sub City Centre, Udaipur, Rajasthan. ----Appellant Versus Career Point Limited, 112-B, Shakti Nagar, Kota. ----Respondent For Appellant(s) : Mr. Shantanu Sharma For Respondent(s) : HON'BLE MR. JUSTICE INDERJEET SINGH HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI Order 13/12/2024 Learned counsel for the appellant wants to withdraw this appeal in view of the circular issued by the Department dated dated 17.09.2024. In that view of the matter, the present appeal is dismissed. (VINOD KUMAR BHARWANI),J (INDERJEET SINGH),J Seema/51
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