PRINCIPAL COMMISSIONER OF INCOME TAX vs. LISAMMA SEBASTIAN
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[2024:RJ-JP:43295-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Income Tax Appeal No. 129/2024 Principal Commissioner Of Income Tax, (Pcit), 3Rd Floor, Ayakar Bhawan, Sub City Centre, Udaipur, Rajasthan ----Appellant Versus Lisamma Sebastian, Plot No.6, Shakti Vihar, Borkheda, Kota ----Respondent For Appellant(s) : Mr. Shantanu Sharma, Adv. HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE PRAVEER BHATNAGAR Order 16/10/2024 Counsel for the appellant wants to withdraw the present appeal in light of the Circular No.09/2024, dated 17.09.2024. D.B. Income Tax Appeal is accordingly, dismissed as withdrawn. Pending applications, if any, stand disposed. (PRAVEER BHATNAGAR),J (PANKAJ BHANDARI),J CHANDAN /90
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