M/S ANIKETA KRISHNA INTERNATIONAL vs. ADDITIONAL COMMISSIONER OF INCOME TAX

HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Income Tax Appeal No. 124/2019 M/s Aniketa Krishna International, F-260, Road No. 13, Vki Area, Jaipur Through Its Partner Shri Rahul Mangal ----Appellant Versus Additional Commissioner Of Income Tax, Range 4, Ncr Building, Statue Circle, Jaipur ----Respondent For Appellant(s) : Mr. Gunjan Pathak For Respondent(s) : Mr. Amit Malani for Mr. R.B. Mathur HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA Order 18/09/2021 Counsel for the appellant wants to withdraw the Income Tax Appeal, with liberty to move fresh appeal, if reason arises so. Counsel for the respondent has no objection to the same. Income Tax Appeal is accordingly dismissed as withdrawn with liberty, as prayed for. Stay application stands disposed. (CHANDRA KUMAR SONGARA),J (PANKAJ BHANDARI),J AMIT KUMAR /60