PR.CPMMISSIONER OF INCOME TAX 1 vs. SHRI SUKHDEV CHAYAL
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[2023:RJ-JD:41391-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Income Tax Appeal No. 12/2022 Pr.cpmmissioner Of Income Tax 1, Pr.cpmmissioner Of Income Tax 1 Jodhpur ----Appellant Versus Shri Sukhdev Chayal, Near Ratan Sagar Well,bikaner ----Respondent For Appellant(s) : Mr. Kamal Kishore Bissa For Respondent(s) : HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MUNNURI LAXMAN Order 01/12/2023 Having heard learned counsel for the appellant and after going through the orders passed by the ITAT and CIT(A), we are of the view that no question of law arises for consideration in the present case as the appellant has challenged the impugned orders only on the facts. Hence, the instant Income Tax Appeal is dismissed. (MUNNURI LAXMAN),J (VIJAY BISHNOI),J 17-BhumikaP/-
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