PRINCIPAL COMMISSIONER OF INCOME TAX, vs. RUKMANI JEWELLERS PRIVATE LIMITED

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ITA/117/2024HC RajasthanRJHC02061438202411 December 2024Bench: INDERJEET SINGH,VINOD KUMAR BHARWANI1 pages

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[2024:RJ-JP:50842-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Income Tax Appeal No. 117/2024 Principal Commissioner Of Income Tax, Jaipur-Ii, At New Central Revenue Building, Statue Circle, Jaipur (Raj.)- 302005 ----Appellant Versus Rukmani Jewellers Private Limited, Private Ltd Vidhyadhar Nagar, Jaipur ----Respondent For Appellant(s) : Mr. Sandeep Pathak For Respondent(s) : HON'BLE MR. JUSTICE INDERJEET SINGH HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI Order 11/12/2024 In view of circular dated 17.09.2024 issued by the Board, learned counsel for the appellant wants to withdraw the present appeal. In that view of the matter, the present appeal is dismissed, as prayed for. (VINOD KUMAR BHARWANI),J (INDERJEET SINGH),J Upendra Pratap Singh /76

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