JAYA PREM BHATIA vs. DEPUTY COMMISSIONER OF INCOME TAX

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ITA/117/2019HC RajasthanRJHC02078324201919 March 2021Bench: SABINA,MANOJ KUMAR VYAS1 pages

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HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Income Tax Appeal No. 117/2019 Jaya Prem Bhatia, 23-24B, Industrial Estate, Kota In The State Of Rajasthan ----Appellant Versus Deputy Commissioner Of Income Tax, Central Circle, Kota Having Its Address At Central Revenue Building, Rawat Bhata Road, Kota In The State Of Rajasthan ----Respondent For Appellant(s) : Mr. Muzaffar Iqbal, Advocate for Mr. Siddharth Ranka, Advocate HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS Order 19/03/2021 Learned counsel for the appellant submits that he may be permitted to withdraw the appeal in view of new scheme “Vivad Se Vishwas Act, 2020”. Ordered accordingly. Application No.1/2021 stands disposed of. (MANOJ KUMAR VYAS),J (SABINA),J Aks/Hemant/-1

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