COMMISSIONER OF INCOME TAXEXEMPTIONS vs. GLOBAL INSTITUTE OF TECHNOLOGY SOCIETY
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[2024:RJ-JP:39518-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Income Tax Appeal No. 115/2018 Commissioner Of Income Tax Exemptions, 3Rd Floor Kailash Heights, Lal Kothi, Tonk Road, Jaipur Raj ----Appellant Versus Global Institute Of Technology Society, D-91, Ambabari, Jaipur Raj ----Respondent For Appellant(s) : Mr. Shantanu Sharma, Adv. For Respondent(s) : Mr. Rohan Chatter, Adv.for Mr. Siddharth Ranka, Adv. HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE PRAVEER BHATNAGAR Order 19/09/2024 Counsel for the appellant does not press the present appeal. D.B. Income Tax Appeal is accordingly, dismissed as withdrawn. Pending applications, if any, stand disposed. (PRAVEER BHATNAGAR),J (PANKAJ BHANDARI),J CHANDAN /116
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