MANOHAR SINGH vs. DY.C.I.T.CIRCLE-2,JODHPUR

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Income Tax Appeal No. 106/2011 Manohar Singh S/o late Sh. Zabar Singhji, 41 Income Tax Colony, Paota C Road, Jodhpur. ----Appellant Versus The Dy. Commissioner of Income-tax, Circle-2, Jodhpur ----Respondent For Appellant(s) : Mr. Anjay Kothari. For Respondent(s) : Mr. Sunil Bhandari. HON'BLE MR. JUSTICE SANGEET LODHA HON'BLE MR. JUSTICE RAMESHWAR VYAS Order 19/01/2021 The matter comes up on an application (1/2021) preferred on behalf of appellant seeking withdrawal of the appeal. The appeal is sought to be withdrawn as the appellant intends to avail benefit under the Direct Tax Vivad Se Vishwas Act, 2020. The application is allowed. The appeal is dismissed as withdrawn. (RAMESHWAR VYAS),J (SANGEET LODHA),J 85-DJ/- Powered by TCPDF (www.tcpdf.org) (Uploaded on 19/01/2021 at 05:49:31 PM) (Downloaded on 28/10/2026 at 12:04:43 AM)