THE PRINCIPAL COMMISSIONER OF INCOME TAX vs. ORIENTAL POWER CABLES LTD.
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HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Income Tax Appeal No. 104/2019 The Principal Commissioner Of Income Tax, (Central), Jaipur ----Appellant Versus M/s Oriental Power Cables Ltd., Nh-12, Cable Nagar, Po Cable Nagar, Kota-325003 (Raj) ----Respondent For Appellant(s) : Mr. Siddharth Bapna For Respondent(s) : HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE INDERJEET SINGH Order 18/12/2019 1. An application (I.A. No.1/2019) has been filed seeking withdrawal of the instant appeal in view of the Circular No.17/2019, dated 08.08.2019 of the Central Board of Direct Taxes. 2. In view of above, the application is allowed. The appeal is, accordingly, dismissed as withdrawn. (INDERJEET SINGH),J (INDRAJIT MAHANTY),CJ KAMLESH KUMAR /28
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