M/S SHIV EDIBLES LIMITED vs. THE COMMISSIONER OF INCOME TAX
ITA/103/2020HC RajasthanRJHC02074020202009 March 2023Bench: MANINDRA MOHAN SHRIVASTAVA,ANIL KUMAR UPMAN1 pages
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[2023/RJJP/003904] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Income Tax Appeal No.103/2020 M/s Shiv Edibles Limited, 237/A, Talwandi, Kota ----Appellant Versus The Commissioner Of Income Tax, Kota ----Respondent For Appellant(s) : None HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE ANIL KUMAR UPMAN Order 09/03/2023 On 14.02.2023, three weeks time is granted to remove the defect(s). The defect(s) has not been removed. No one is representing the appellant, therefore, the appeal is dismissed for want of prosecution. (ANIL KUMAR UPMAN),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ Karan/19
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