PR. COMMISSIONER OF INCOME TAX-1 vs. SUMER MAL DAFTARI

[2025:RJ-JD:38987-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Income Tax Appeal No. 10/2025 Pr. Commissioner Of Income Tax-1, Jodhpur ----Appellant Versus Sumer Mal Daftari, Choura Rasta, Gangasahar, Bikaner (Rajasthan) ----Respondent For Appellant(s) : Mr. KK Bissa For Respondent(s) : - HON'BLE MR. JUSTICE DINESH MEHTA HON'BLE MRS. JUSTICE SANGEETA SHARMA Order 01/09/2025 1. Defect(s) pointed out by the Registry are ignored. 2. Mr. Bissa, learned counsel for the appellant-Department submitted that the tax effect involved in the present appeal is less than 2 crores and therefore, as per the instructions, he wants to withdraw the present appeal. 3. In view of the aforesaid, the appeal is dismissed as withdrawn. (SANGEETA SHARMA),J (DINESH MEHTA),J 66-raksha/- Powered by TCPDF (www.tcpdf.org) (Uploaded on 01/09/2025 at 05:56:57 PM) (Downloaded on 27/10/2026 at 11:15:54 PM)