M/S SDC CONSTRUCTIONS vs. PRINCIPAL COMMISSIONER OF INCOME TAX
ITA/10/2020HC RajasthanRJHC02010704202008 July 2022Bench: MANINDRA MOHAN SHRIVASTAVA,SHUBHA MEHTA1 pages
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HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Income Tax Appeal No. 10/2020 M/s SDC Constructions, A-08, Shyam Nagar, Ajmer Road, Jaipur ----Appellant Versus Principal Commissioner Of Income Tax, 01, New Central Revenue Building, Janpath, Jaipur ----Respondent For Appellant(s) : None. HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MRS. JUSTICE SHUBHA MEHTA Judgment / Order 08/07/2022 None has appeared on behalf of the appellant even in the second round. Accordingly, the appeal is dismissed for want of prosecution. (SHUBHA MEHTA),J (MANINDRA MOHAN SHRIVASTAVA),J Sanjay Kumawat-18
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