M/S JOY EXHIBITORS vs. I.T.O.
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HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Income Tax Appeal No. 1/2010 M/s Joy Exhibitors, Nagori Garden, Bhilwara. ----Appellant Versus The Income Tax Officer, Ward-2, Bhilwara. ----Respondent For Appellant(s) : Mr. Anjay Kothari. For Respondent(s) : Mr. K.K. Bissa. HON'BLE MR. JUSTICE SANGEET LODHA HON'BLE MR. JUSTICE DINESH MEHTA Order 09/10/2018 The matter comes up on application preferred on behalf of the appellant seeking leave to withdraw the appeal. Having regard to the averments made in the application, the application is allowed. The appeal is dismissed as withdrawn. (DINESH MEHTA),J (SANGEET LODHA),J DJ/- 17 Powered by TCPDF (www.tcpdf.org) (Uploaded on 09/10/2018 at 05:52:42 PM) (Downloaded on 28/10/2026 at 12:08:00 AM)
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