SATPAL CHAUHAN vs. ASST. COMMISSIONER OF INCOME TAX

[2025:RJ-JP:35836-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Civil Writ Petition No. 9176/2020 Satpal Chauhan, Through Its Power Of Attorney Holder Sanjay Singh S/o Bachhraj Singh R/o Vpo Banethi Kotputli, Jaipur ----Petitioner Versus 1. Asst. Commissioner Of Income Tax, Acit Circle-2, 22 Moti Dungri, Alwar Rajasthan 2. Dr. Ravi Ranjan S/o Sh. Arun Prakash, R/o C/o M-49, Block 5, Ashiyana Utsav, Bhiwadi, Rajasthan Presently At District Jail Narnaul, Haryana. ----Respondents For Petitioner(s) : Mr. Prashant Sanghi on behalf of Mr. Nikhil Singh For Respondent No.1 : Mr. Sandeep Pathak with Mr. Palash Gupta HON'BLE THE CHIEF JUSTICE MR. K.R. SHRIRAM HON'BLE MR. JUSTICE MANEESH SHARMA Order 08/09/2025 1. Mr. Prashant Sanghi seeks leave to withdraw the petition with liberty to take such further steps as advised in accordance with law. 2. Petition dismissed as withdrawn with liberty, as prayed. (MANEESH SHARMA),J (K.R. SHRIRAM),CJ N.GANDHI/RAJAT/7