NARENDRA KUMAR JAIN S/O MOHAN LAL JAIN vs. INCOME TAX OFFICER WARD BUNDI

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CW/8708/2022HC RajasthanRJHC02046780202218 July 2023Bench: AUGUSTINE GEORGE MASIH,SAMEER JAIN1 pages

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[2023:RJ-JP:14509-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Civil Writ Petition No. 8708/2022 Narendra Kumar Jain S/o Mohan Lal Jain, Having Its Registered Office Address At M/s Abhishek Trading Company V And P Karwar (Bundi), 323616, Rajasthan, India. ----Petitioner Versus Income Tax Officer Ward Bundi, Having Its Address At Office Of The Income Tax Officer, Ward, Bundi, Rajasthan-323001. ----Respondent For Petitioner(s) : Mr. Rohan Chatter on behalf of Mr. Siddharth Ranka For Respondent(s) : Mr. Shantanu Sharma with Ms. Bhavana Ladha HON'BLE THE CHIEF JUSTICE AUGUSTINE GEORGE MASIH HON'BLE MR. JUSTICE SAMEER JAIN Order 18/07/2023 1. Learned counsel for the petitioner prays for withdrawal of the writ petition. 2. The writ petition is dismissed as withdrawn as prayed for. (SAMEER JAIN),J (AUGUSTINE GEORGE MASIH),CJ AKG/RAJAT/64

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