MAHA RAM SHARMA S/O KHYALI RAM SHARMA vs. INCOME TAX OFFICER

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CW/7954/2022HC RajasthanRJHC02041066202214 November 2024Bench: AVNEESH JHINGAN,UMA SHANKER VYAS1 pages

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[2024:RJ-JP:47022-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Civil Writ Petition No. 7954/2022 Maha Ram Sharma S/o Khyali Ram Sharma, Aged About 69 Years, Resident Of Mohalla Grandil, Dholpur- 328001, Rajasthan, India. ----Petitioner Versus 1. Income Tax Officer, Ward 1, Bharatpur, Goverdhan Gate, Near Head Post Office, Bharatpur- 321001, Rajasthan, India. 2. Central Board Of Direct Taxes, Ministry Of Finance, North Block, New Delhi- 110011, Delhi, India Through Its Chairman. ----Respondents For Petitioner(s) : Mr.Prateek Kedawat For Respondent(s) : HON'BLE MR. JUSTICE AVNEESH JHINGAN HON'BLE MR. JUSTICE UMA SHANKER VYAS Order 14/11/2024 Learned counsel for the petitioner after arguing at length is not pressing the petition with liberty to pursue the appeal already filed. The petition is disposed of as not pressed with liberty as prayed for. (UMA SHANKER VYAS),J (AVNEESH JHINGAN),J Monika/Yogesh/67

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