SHREE DIGAMBAR JAIN MANDIR vs. INCOME TAX OFFICER
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[2023/RJJP/006287] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Civil Writ Petition No. 7841/2022 Shree Digambar Jain Mandir, Having Its Address At 76, Mahavir Nagar Tonk Road, Jaipur 3002001, Rajasthan, India Through Sunil Kumar Baj (Authorized Representative). ----Petitioner Versus Income Tax Officer, Exemption Ward 1, Jaipur Having Its Address At Kailash Height, Lal Kothi, Tonk Road, Jaipur-302015. ----Respondent For Petitioner(s) : Mr. Apeksha Bapna, Advocate for Mr. Siddharth Ranka, Advocate For Respondent(s) : Mr. Shantanu Sharma, Advocate with Mr. Abhijeet Panchariya, Advocate & Ms. Bhavana Lodha, Advocate HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE ANIL KUMAR UPMAN Order 12/04/2023 Learned counsel for the petitioner seeks to withdraw the petition. Accordingly, this petition is dismissed as withdrawn. (ANIL KUMAR UPMAN),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ Mohita /47
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