LATE SHRI SHYAM MOHAN RAWAT, SON OF LATE SHRI PURAN MAL RAWAT vs. INCOME TAX OFFICER, WARD 1 (1)
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[2024:RJ-JP:29599-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Civil Writ Petition No. 7688/2021 Late Shri Shyam Mohan Rawat, Son Of Late Shri Puran Mal Rawat, Through His Legal Heir Shri Ravi Kumar Rawat Having His Address At 14, Ganesh Colony, Bhairav Path, Jawahar Lal Nehru Marg, Jaipur 302004 In The State Of Rajasthan ----Petitioner Versus Income Tax Officer, Ward 1 (1), Jaipur Having Its Address At New Central Revenue Building, Bhagwan Dass Road, Jaipur 302005 In The State Of Rajasthan ----Respondent For Petitioner(s) : Mr. Siddharth Ranka For Respondent(s) : Mr. Anuroop Singhi HON'BLE THE CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE ASHUTOSH KUMAR Order 15/07/2024 1. Learned counsel for the petitioner submits that this writ petition has been rendered infructuous. 2. Accordingly, the instant petition is dismissed as having become infructuous. (ASHUTOSH KUMAR),J (MANINDRA MOHAN SHRIVASTAVA),CJ RAJAT/RAHUL/87
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