JUGAL KISHORE PARWAL (SENIOR CITIZEN), S/O SATYA NARAIN PARWAL vs. PRINCIPAL COMMISSIONER OF INCOME-TAX

[2024:RJ-JP:19484-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Civil Writ Petition No. 7631/2022 Jugal Kishore Parwal (Senior Citizen), S/o Satya Narain Parwal, Aged About 61 Years, R/o 601, Abhinanadan Apartment, Shashtri Nagar, Jaipur Rajasthan ----Petitioner Versus 1. Principal Commissioner Of Income-Tax, Jaipur-2 Having Its Office At New Central Revenue Building, Statute Circle, Bhagwan Das Road, C-Schme, Jaipur-302005 2. Income Tax Officer, Ward 4(5), Jaipur Having Its Office At New Central Revenue Building, Statute Circle, Bhagwan Das Road, C-Schme, Jaipur-302005 ----Respondents For Petitioner(s) : Mr. Siddharth Ranka For Respondent(s) : Mr. Nikhil Simlote HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MRS. JUSTICE SHUBHA MEHTA Order 25/04/2024 Counsel for the petitioner does not want to press the present Civil Writ Petition. The same is accordingly dismissed as withdrawn. (SHUBHA MEHTA),J (PANKAJ BHANDARI),J MAHIMA/137