PHOOL CHAND YADAV S/O OMKAR MAL YADAV vs. INCOME TAX OFFICER
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[2023/RJJP/009554] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Civil Writ Petition No. 7353/2022 Phool Chand Yadav S/o Omkar Mal Yadav, R.No. 5 Shivalik Hostel, IIT Hauz Khas, Delhi 110016. ----Petitioner Versus Income Tax Officer, Ward 1(3) Jaipur New Central Revenue Building Bhagwan Dass Road, Jaipur, Rajasthan, 302005 ----Respondent For Petitioner(s) : Mr. Abhi Goyal, Advocate For Respondent(s) : Mr. Anuroop Singhi, Advocate HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE GANESH RAM MEENA Order 05/05/2023 In view of the subsequent development relating to passing of assessment order in favour of the petitioner, learned counsel for the petitioner seeks to withdraw the petition. Accordingly, this petition is dismissed as withdrawn. (GANESH RAM MEENA),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ Mohita /39
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