SONAMIT FOOD PRODUCTS vs. INCOME TAX OFFICER

PDF · subscribers
CW/6976/2022HC RajasthanRJHC02036672202212 December 20231 pages
AI SummaryWithdrawn

What did the High Court hold?

The High Court, in its order dated 12/12/2023, considered the submissions made by the counsel for the petitioner. The Court noted that the counsel for the petitioner sought withdrawal of the writ petitions. In view of these submissions, the High Court ordered that the writ petitions are dismissed as withdrawn. No decision on the merits of the underlying dispute was made. The operative direction was the dismissal of the petitions as withdrawn.

What were the facts?

The petitioner, Sonamit Food Products, through its partner Smt. Meena Kukar, filed two Civil Writ Petitions (Nos. 6976/2022 and 6962/2022) before the High Court of Judicature for Rajasthan, Bench at Jaipur. The respondent in both petitions was the Income Tax Officer, Ward 6 (1), Jaipur. The petitions were filed challenging an order or action by the respondent authority. The procedural history indicates that the matters were listed before the Division Bench comprising Hon'ble Mr. Justice Arun Bhansali and Hon'ble Mr. Justice Ashutosh Kumar.

What were the issues?

The primary issue before the Court was whether the writ petitions filed by the petitioner should be allowed to be withdrawn. The petitioner's counsel sought permission to withdraw the writ petitions. The respondent's contentions are not recorded in the judgment. The question of law or mixed law and fact that the Tribunal had to decide was essentially whether to permit the withdrawal of the petitions, which would lead to their dismissal as withdrawn.

AI-generated summary — verify with the full judgment below

[2023:RJ-JP:39065-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Civil Writ Petition No. 6976/2022 Sonamit Food Products, having its address at 841, Chirag, New Delhi 110017 Having Branch At F-17-B, Malviya Nagar Industrial Area, Jaipur through its Partner Smt. Meena Kukar ----Petitioner Versus Income Tax Officer, Ward 6 (1), Jaipur having its address at New Central Revenue Building, Bhagwan Dass Road, Jaipur 302005 ----Respondent Connected With D.B. Civil Writ Petition No. 6962/2022 Sonamit Food Products, having its address at 841, Chirag, New Delhi 110017 Having Branch At F-17-B, Malviya Nagar Industrial Area, Jaipur through its Partner Smt. Meena Kukar ----Petitioner Versus Income Tax Officer, Ward 6 (1), Jaipur having its address at New Central Revenue Building, Bhagwan Dass Road, Jaipur 302005 ----Respondent For Petitioner(s) : Ms. Apeksha Bapna on behalf of Mr. Siddharth Ranka. HON'BLE MR. JUSTICE ARUN BHANSALI HON'BLE MR. JUSTICE ASHUTOSH KUMAR Order 12/12/2023 1. Counsel for the petitioner/s seeks withdrawal of the writ petition. 2. In view of submissions made, the writ petitions are dismissed as withdrawn. (ASHUTOSH KUMAR),J (ARUN BHANSALI),J 186 & 187-DJ/-

Recent GST High Court judgments

Search GST case law →