M/S RAJESH FRUIT COMPANY (SINCE DISSOLVED) vs. INCOME TAX OFFICE

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CW/6646/2022HC RajasthanRJHC02034060202221 April 2023Bench: MANINDRA MOHAN SHRIVASTAVA,ANIL KUMAR UPMAN1 pages

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[2023/RJJP/007519] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Civil Writ Petition No. 6646/2022 M/s Rajesh Fruit Company (Since Dissolved), Having Its Office At B 11 New Subji Mandi, Alwar 301 001 Through Its Ex-Partner Shri Praveen Batra S/o Bheem Sen. ----Petitioner Versus Income Tax Office, Ward 1(2), Alwar Having An Office At C R Building, Moti Doongri Road, Alwar, Rajasthan 301 001 ----Respondent For Petitioner(s) : Mr. Prashant Daga, Advocate For Respondent(s) : Mr. Anuroop Singhi, Advocate with Mr. N.S. Bhati, Advocate HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE ANIL KUMAR UPMAN Judgment / Order 21/04/2023 Learned counsel for the petitioner seeks to withdraw the petition. Accordingly, this petition is dismissed as withdrawn. (ANIL KUMAR UPMAN),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ Mohita /22

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