M/S BHANSALI TRADING CORP vs. INCOME TAX APPEL TRIBUNAL ANR
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HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR S.B. Civil Writ Petition No. 6485/2015 M/s Bhansali Trading Corporation Through Its Partner Shri Prakash Raj Bhansali S/o Late Shri Parasm, A-60, Shanti Path, Tilak Nagar, Jaipur ----Petitioner Versus 1. The Income Tax Appellate Tribunal, Jaipur Bench, Rajasthan Chamber Bhavan, M.i. Road, Jaipur - 302 003 2. The Deputy Commissioner Of Income Tax, Circle 2, Central Revenue Building, Statue Circle, Jaipur ----Respondents For Petitioner(s) : Mr. Lokesh Taylor for Mr. Mahendra Gargieya For Respondent(s) : HON'BLE MR. JUSTICE VEERENDR SINGH SIRADHANA Order 23/05/2019 Learned counsel for the petitioner, under the instructions, seeks permission to withdraw the writ application. Prayer granted. Writ application is dismissed as withdrawn. (VEERENDR SINGH SIRADHANA),J SUNIL SOLANKI /19/121
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