M/S. SUPARSHAV SYNTHETICS PVT. LTD. vs. ASSISTANT COMMISSIONER OF INCOME TAX

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CW/4821/2018HC RajasthanRJHC01030037201804 April 2024Bench: PUSHPENDRA SINGH BHATI,MUNNURI LAXMAN1 pages

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[2024:RJ-JD:15081-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Writ Petition No. 4821/2018 M/s Suparshav Synthetics Private Limited, 115 Main Sector, Shastri Nagar, Bhilwara Through Its Director Shri Sanjay Kumar Jain S/o Shri Prem Chand Jain, Aged About 52 Years, Resident Of 115 Main Sector, Shastri Nagar, Bhilwara ----Petitioner Versus Assistant Commissioner Of Income Tax, Income Tax Department, Circle, Bhilwara ----Respondent For Petitioner(s) : Mr. Sohail Khan HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI HON'BLE MR. JUSTICE MUNNURI LAXMAN Order 04/04/2024 Learned counsel for the petitioner has submitted that the writ petition has rendered infructuous. Hence, the writ petition is dismissed as having become infructuous. (MUNNURI LAXMAN),J (DR. PUSHPENDRA SINGH BHATI),J 89-AjaySingh/-

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