M/S RAJDHANI ELECTOCHEM PRIVATE LIMITED vs. PRINCIPAL COMMISSIONER OF INCOME TAX

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CW/4605/2021HC RajasthanRJHC02026163202113 February 2024Bench: AVNEESH JHINGAN,SHUBHA MEHTA1 pages

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[2024:RJ-JP:7379-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Civil Writ Petition No. 4605/2021 M/s Rajdhani Electochem Private Limited, Having Its Registered Office At - F-368(A), Road No. 9F, Vkia Jaipur, Rj 302013 Through Its Director Ankur Gupta. ----Petitioner Versus Principal Commissioner Of Income Tax, Jaipur-Ii, New Central Revenue Building, Statue Circle, Jaipur. ----Respondent For Petitioner(s) : Mr. Palash For Respondent(s) : HON'BLE MR. JUSTICE AVNEESH JHINGAN HON'BLE MRS. JUSTICE SHUBHA MEHTA Order 13/02/2024 Learned counsel for the petitioners submits that in view of the subsequent developments during pendency of the writ petition, no cause of action survives for pursuing the petition. In view of the above, the writ petition is dismissed as rendered infructuous. (SHUBHA MEHTA),J (AVNEESH JHINGAN),J Chandan/336

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